Cit vs Sahara India Mutual Benefit Co Ltd
2012 Latest Caselaw 5695 Del

*           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                  Reserved on : 9th August, 2012.
%                                         Date of Decision : 20th September, 2012.
+       ITA 849/2011
+       ITA 848/2011
+       ITA 850/2011
+       ITA 851/2011
+       ITA 876/2011

        CIT                                                        ..... Appellant
                                   Through:    Mr. Kamal      Sawhney, Sr. Standing
                                               Counsel.
                          versus

     SAHARA INDIA MUTUAL BENEFIT CO LTD.         ..... Respondent

Through: Mr. Percy J. Pardiwala, Sr. Adv. with Mr. Satyen Sethi, Mr. Arta Trana Panda, Advocates.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

1. Whether Reporters of local papers may be allowed to see the judgment?

2. To be referred to the Reporters or not?

3. Whether the judgment should be reported in the Digest?

R.V. EASWAR, J.:

For detailed order see ITA No.846/2011.

(R.V. EASWAR) JUDGE

(S. RAVINDRA BHAT) JUDGE

SEPTEMBER 20, 2012/Bisht/vld