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Commissioner Of Income Tax, ... vs M/S. Dlf Ltd.
2012 Latest Caselaw 5597 Del

Citation : 2012 Latest Caselaw 5597 Del
Judgement Date : 17 September, 2012

Delhi High Court
Commissioner Of Income Tax, ... vs M/S. Dlf Ltd. on 17 September, 2012
Author: S.Ravindra Bhat
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      RESERVED ON: 22.08.2012
                                      PRONOUNCED ON:17.09.2012

+                      ITA No.384/2010

COMMISSIONER OF INCOME TAX, DELHI IV ..... Appellant
                  Through: Mr. N.P. Sahni, Sr. Standing
                  Counsel.

                       versus

M/S DLF LTD.                                            ..... Respondent

Through: Mr. Ajay Vohra with Ms. Kavita Jha and Mr. Somnath Shukla, Advocates.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT

% For detailed order, please see order dated 17.09.2012 passed in ITA-236/2010 - CIT, Delhi-IV v. M/s DLF Ltd.

S. RAVINDRA BHAT (JUDGE)

R.V. EASWAR (JUDGE)

SEPTEMBER 17, 2012

ITA Nos.236&384/2010 Page 1

 
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