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Bharat Heavy Electricals Ltd vs Mass Global Investment Co & Ors
2012 Latest Caselaw 5483 Del

Citation : 2012 Latest Caselaw 5483 Del
Judgement Date : 12 September, 2012

Delhi High Court
Bharat Heavy Electricals Ltd vs Mass Global Investment Co & Ors on 12 September, 2012
Author: Pradeep Nandrajog
*   IN THE HIGH COURT OF DELHI AT NEW DELHI

%                            Judgment Reserved on: September 06,2012
                          Judgment Pronounced on: September 12, 2012

+                       FAO(OS) 430/2012

    BHARAT HEAVY ELECTRICALS LTD               ..... Appellant
                Represented by: Mr.A.S.Chandhiok, Sr.Adv.,
                Mr.Sandeep Sethi, Sr.Adv. instructed by
                Mr.Kamaljeet Singh, Mr.Bhagat Singh, Mr.Vidit
                Gupta, Ms.Harleen Singh, Mr.Akshay Palavi,
                Mr.Prashant Mehta, Advs.

               versus

    MASS GLOBAL INVESTMENT CO & ORS             ..... Respondents
                 Represented by: Mr.C.A.Sundaram, Sr.Adv.,
                  Mr.Neeraj Kishan Kaul, Sr.Adv. instructed by
                 Ms.Divya Kapur, Ms.Manjira Dasgupta, Adv. for
                 respondent No.1.
                 Mr.S.L.Gupta, Adv. for State Bank of India.
    CORAM:
    HON'BLE MR. JUSTICE PRADEEP NANDRAJOG
    HON'BLE MR. JUSTICE MANMOHAN SINGH

PRADEEP NANDRAJOG, J.

For orders see FAO(OS) No.429/2012.

(PRADEEP NANDRAJOG) JUDGE

(MANMOHAN SINGH) JUDGE SEPTEMBER 12, 2012 dk

 
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