Uoi & Anr. vs Eden Park Hotel P.Ltd.
2012 Latest Caselaw 5434 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 11th September, 2012


+        LPA 147/2007& CM No.2839/2007

         UOI & ANR.                                  ..... Appellants
                         Through: Mr. Mohan Parasaran, ASG with Ms.
                                    Aarthi Rajan, Mr. B.V. Niren, Mr.
                                    Manav Gupta, Mr. Alok Prasanna
                                    Kumar & Mr. Meyyappan Nagappan,
                                    Advs.
                                 Versus
    EDEN PARK HOTEL P.LTD.                 ..... Respondent
                  Through: Ms. A. Poddar & Mr. Sidharth
                           Aggarwal, Advs.
CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                               JUDGMENT

RAJIV SAHAI ENDLAW, J.

For judgment, see LPA No.2298-99/2006 titled Union of India & Anr. Vs. Hotel Excelsior Ltd. & Anr.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE SEPTEMBER 11, 2012/pp