Smt. Sushma Dua & Ors. vs Iffco Tokio General Insurance ...
2012 Latest Caselaw 6405 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 31st October, 2012
+    MAC. APP. 1177/2011

     SMT. SUSHMA DUA & ORS.                 ........ Appellants
                  Through: Mr. Navneet Goyal, Adv. with
                            Ms. Suman N. Rawat, Adv.

                                   versus

     IFFCO TOKIO GENERAL INSURANCE COMPANY LTD
                                                  ....... Respondent
                   Through: Ms. Suman Bagga, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.384/2010 titled 'IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. v. SMT. SUSHMA DUA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 31, 2012 vk