Commissioner Of Income Tax vs M/S. Ansal Properties And Indus. ...
2012 Latest Caselaw 6392 Del

       *        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            RESERVED ON :11.10.2012
                                          PRONOUNCED ON:31.10.2012

       ITA 56/2001
       COMMISSIONER OF INCOME TAX                                           ..... Appellant
                  versus
       M/S ANSAL PROPERTIES & INDUS. LTD                                    ..... Respondent

ITA 57/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUS.LTD ..... Respondent

ITA 105/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent

ITA 107/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent

ITA 109/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent

ITA 114/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent

ITA 177/2001 COMMISSIONER OF INCOMET TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent

ITA 56,57,105, 107,109,114,177/01, 88/02 111, 321,498/03,227,336,529,690/04,212/05 Page 1 ITA 88/2002 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent

ITA 111/2003 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent

ITA 321/2003 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent

ITA 498/2003 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent

ITA 227/2004 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent

ITA 336/2004 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S.ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent

ITA 529/2004 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent

ITA 690/2004 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent

ITA 56,57,105, 107,109,114,177/01, 88/02 111, 321,498/03,227,336,529,690/04,212/05 Page 2 ITA 212/2005 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S. ANSAL HOUSING AND CONSTRUCTION LTD. ..... Respondent

....Appellant Through : Sh. Abhishek Maratha, Sr. Standing Counsel with Ms. Anshul Sharma, Advocate.

....Respondents Through : Sh. Ajay Vohra, Ms. Kavita Jha and Sh. Somnath Shukla, Advocates. Sh. Satyen Sethi and Sh. Arta Trana Panda, Advocates.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT

1. The present Appeals are disposed of in view of the separate judgment passed today in ITA 18/1999 titled Commissioner of Income Tax vs. M/s Ansal Housing Finance and Leasing Co. Ltd.

                                                                    (S.RAVINDRA BHAT)
                                                                               JUDGE



                                                                            (R.V. EASWAR)
     st
31 October, 2012                                                                    JUDGE

ITA 56,57,105, 107,109,114,177/01, 88/02 111, 321,498/03,227,336,529,690/04,212/05 Page 3