Citation : 2012 Latest Caselaw 6388 Del
Judgement Date : 31 October, 2012
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON :11.10.2012
PRONOUNCED ON:31.10.2012
ITA 56/2001
COMMISSIONER OF INCOME TAX ..... Appellant
versus
M/S ANSAL PROPERTIES & INDUS. LTD ..... Respondent
ITA 57/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUS.LTD ..... Respondent
ITA 105/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent
ITA 107/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent
ITA 109/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent
ITA 114/2001 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent
ITA 177/2001 COMMISSIONER OF INCOMET TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent
ITA 56,57,105, 107,109,114,177/01, 88/02 111, 321,498/03,227,336,529,690/04,212/05 Page 1 ITA 88/2002 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent
ITA 111/2003 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent
ITA 321/2003 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent
ITA 498/2003 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent
ITA 227/2004 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent
ITA 336/2004 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S.ANSAL PROPERTIES & INDUSTRIES LTD. ..... Respondent
ITA 529/2004 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent
ITA 690/2004 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S ANSAL HOUSING & CONSTRUCTION LTD. ..... Respondent
ITA 56,57,105, 107,109,114,177/01, 88/02 111, 321,498/03,227,336,529,690/04,212/05 Page 2 ITA 212/2005 COMMISSIONER OF INCOME TAX ..... Appellant versus M/S. ANSAL HOUSING AND CONSTRUCTION LTD. ..... Respondent
....Appellant Through : Sh. Abhishek Maratha, Sr. Standing Counsel with Ms. Anshul Sharma, Advocate.
....Respondents Through : Sh. Ajay Vohra, Ms. Kavita Jha and Sh. Somnath Shukla, Advocates. Sh. Satyen Sethi and Sh. Arta Trana Panda, Advocates.
CORAM:
MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR
MR. JUSTICE S.RAVINDRA BHAT
1. The present Appeals are disposed of in view of the separate judgment passed today in ITA 18/1999 titled Commissioner of Income Tax vs. M/s Ansal Housing Finance and Leasing Co. Ltd.
(S.RAVINDRA BHAT)
JUDGE
(R.V. EASWAR)
st
31 October, 2012 JUDGE
ITA 56,57,105, 107,109,114,177/01, 88/02 111, 321,498/03,227,336,529,690/04,212/05 Page 3
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