Icici Lombard General Ins. Co. ... vs Smt. Vinita Singh & Ors.
2012 Latest Caselaw 6353 Del

Citation : 2012 Latest Caselaw 6353 Del
Judgement Date : 30 October, 2012

Delhi High Court

Icici Lombard General Ins. Co. ... vs Smt. Vinita Singh & Ors. on 30 October, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                Date of decision: 30th October, 2012
+    MAC.APP. 848/2012

     ICICI LOMBARD GENERAL INS. CO. LTD. ..... Appellant
                   Through Mr. Rajat Brar, Adv.

                 versus

     SMT. VINITA SINGH & ORS.            ..... Respondents
                    Through   Mr. Kundan Kumar, Adv. for
                              R-1 & R-2.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 797/2012 titled 'ICICI LOMBARD GENERAL INS. CO. LTD. v. ARCHANA SETHI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 30, 2012 vk

Download the LatestLaws.com Mobile App