Sneh Lata & Ors. vs Radhey Shyam & Ors.
2012 Latest Caselaw 6292 Del

Citation : 2012 Latest Caselaw 6292 Del
Judgement Date : 18 October, 2012

Delhi High Court

Sneh Lata & Ors. vs Radhey Shyam & Ors. on 18 October, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Date of decision: 18th October, 2012
+    MAC.APP. 858/2012

     SNEH LATA & ORS.                         ..... Appellants
                  Through           Mr.Anshuman Bal, Advocates

                 versus


     RADHEY SHYAM. & ORS.              ..... Respondents
                  Through   Mr.Pankaj Seth, Advocate for the
                            Respondent No.3 Insurance Company
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL


                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present appeal is disposed of in terms of the judgment passed today in MAC.APP.695/2011 titled 'NEW INDIA ASSURANCE CO. LTD. v. SNEH LATA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 18, 2012 pst

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