Vikas & Ors. vs Reliance General Insurance ...
2012 Latest Caselaw 6262 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Date of decision: 17th October, 2012
+    MAC. APP. 1113/2012

     VIKAS & ORS.                                    ..... Appellants
                       Through:     Mr. Navneet Goyal, Adv. with
                                    Ms. Suman N. Rawat, Adv. for
                                    R-1 to R-7.

                                      versus

     RELIANCE GENERAL INSURANCE COMPANY LTD.... Respondent
                  Through: Mr. Pankaj Seth, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present appeal is disposed of in terms of the judgment passed today in MAC.APP.537/2010 titled 'RELIANCE GENERAL INSURANCE COMPANY LIMITED v. VIKAS & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 17, 2012 vk