National Insurnace Company Ltd. vs Smt. Rajani Sharma & Ors.
2012 Latest Caselaw 6209 Del

Citation : 2012 Latest Caselaw 6209 Del
Judgement Date : 15 October, 2012

Delhi High Court

National Insurnace Company Ltd. vs Smt. Rajani Sharma & Ors. on 15 October, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Date of decision: 15th October, 2012
+    MAC.APP. 49/2011

     NATIONAL INSURNACE COMPANY LTD.           ..... Appellant
                  Through Ms. Manjusha Wadhwa, Adv.


                 versus

     SMT. RAJANI SHARMA & ORS.              .... Respondents
                   Through Mr. Sunil Kuamr Verma, Adv. with
                           Mr. D.N. Singh, Adv. for R-1 to R-3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present appeal is disposed of in terms of the judgment passed today in MAC.APP.877/2010 titled 'RAJNI SHARMA & ORS. v. BODHU & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 15, 2012 vk

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