Abha Goel & Ors vs National Insurance Co. Ltd
2012 Latest Caselaw 6139 Del

Citation : 2012 Latest Caselaw 6139 Del
Judgement Date : 11 October, 2012

Delhi High Court

Abha Goel & Ors vs National Insurance Co. Ltd on 11 October, 2012

Author: G.P. Mittal

$~ 8
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Date of decision: 11th October, 2012

+    MAC.APP. 896/2011

     ABHA GOEL & ORS.                          ..... Appellants
                    Through         Ms.Pooja Goel, Advocate
             versus

     NATIONAL INSURANCE CO. LTD.     ..... Respondent
                  Through Mr.Pradeep Gaur, Advocate for the
                          Respondent Insurance Company.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.37/2008 titled 'NATIONAL INSURANCE CO. LTD. v. ABHA GOEL & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 11, 2012 pst

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