Cit vs Ambience Developers Pvt. Ltd.
2012 Latest Caselaw 6006 Del

Citation : 2012 Latest Caselaw 6006 Del
Judgement Date : 5 October, 2012

Delhi High Court

Cit vs Ambience Developers Pvt. Ltd. on 5 October, 2012

Author: S.Ravindra Bhat

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              DECIDED ON: 05.10.2012

+                             ITA 585/2012
      CIT                                                  ..... Appellant
                  versus
      AMBIENCE DEVELOPERS PVT. LTD.                       ..... Respondent

Appearance: Mr. N.P. Sahni, Sr. Standing Counsel on behalf of CIT. Ms. Rani Kiyala, proxy for Dr. Rakesh Gupta, Advocate for respondents.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT (OPEN COURT)

1. For detailed order, please see order dated 05.10.2012 passed in ITA-581/2012 titled CIT v. Ambience Hotels & Resorts Ltd. and connected matters.

S. RAVINDRA BHAT, J

R.V.EASWAR, J OCTOBER 05, 2012 /vks/

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