Citation : 2012 Latest Caselaw 6000 Del
Judgement Date : 5 October, 2012
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
DECIDED ON: 05.10.2012
+ ITA 587/2012
CIT ..... Appellant
versus
AMBIENCE PROJECTS & INFRA PVT. LTD. ..... Respondent
Appearance: Mr. N.P. Sahni, Sr. Standing Counsel on behalf of CIT. Ms. Rani Kiyala, proxy for Dr. Rakesh Gupta, Advocate for respondents.
CORAM:
MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR
MR. JUSTICE S.RAVINDRA BHAT (OPEN COURT)
%
1. For detailed order, please see order dated 05.10.2012 passed in ITA-581/2012 titled CIT v. Ambience Hotels & Resorts Ltd. and connected matters.
S. RAVINDRA BHAT, J
R.V.EASWAR, J OCTOBER 05, 2012 /vks/
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