Commissioner Of Income Tax vs Urmila Lodhi
2012 Latest Caselaw 5961 Del

*          IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                  Reserved on : 21st August, 2012
%                                        Date of Decision : 4th October, 2012


+      ITA NO.583/2010

       COMMISSIONER OF INCOME TAX                  .....Appellant
                      Through:  Mr. Sanjeev Sabharwal, Sr. Standing
                                Counsel with Mr. Puneet Gupta, Jr.
                                Standing Counsel with Ms. Gayatri
                                Verma, Advocate.

                    Versus

       URMILA LODHI                                            ......Respondent

Through: Mr. R. K. Sharma, Advocate.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

R.V. EASWAR, J.:

For Order see ITA No.1132/2007.

(R.V. EASWAR) JUDGE

(S. RAVINDRA BHAT) JUDGE OCTOBER 04, 2012 gm