Delhi Bisleri Co. Ltd. vs Suresh Kumar & Ors
2012 Latest Caselaw 6704 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Reserved on: 10th October, 2012
                                       Pronounced on: 22nd November, 2012
+    MAC.APP. 679/2011

     DELHI BISLERI CO. LTD.                    ..... Appellant
                    Through         Mr.Navneet Goyal with Ms. Suman N.
                                    Rawat, Advocates, Advocate
                   versus

     SURESH KUMAR & ORS                          ..... Respondents
                 Through            Mr. Joy Basu with Ms. Ruchi B. Jain,
                                    Advocates for the Objector Insurance
                                    Company.
                                    Mr. Kamran Malik, Advocate for the
                                    Respondent No.2.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in FAO.775/2003 titled 'NATIONAL INSURANCE CO. LTD. v. SURESH KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 22, 2012 pst