National Insurance Company Ltd vs Mahesh Chander Patney & Ors
2012 Latest Caselaw 6665 Del

Citation : 2012 Latest Caselaw 6665 Del
Judgement Date : 21 November, 2012

Delhi High Court

National Insurance Company Ltd vs Mahesh Chander Patney & Ors on 21 November, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                              Date of decision: 21st November, 2012
+    MAC.APP. 268/2010

     NATIONAL INSURANCE COMPANY LTD....... Appellant
                  Through: Mr. Pradeep Gaur, Adv.

                 versus

     MAHESH CHANDER PATNEY & ORS. ..... Respondents
                 Through: Respondent No.3 in person.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP. 259/2010 titled 'NATIONAL INSURANCE COMPANY LTD. V. NEERAJ PATNEY & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 21, 2012 vk

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