Hori Lal vs The State (Govt Of Nct0 Of Delhi
2012 Latest Caselaw 6578 Del

Citation : 2012 Latest Caselaw 6578 Del
Judgement Date : 16 November, 2012

Delhi High Court

Hori Lal vs The State (Govt Of Nct0 Of Delhi on 16 November, 2012

Author: A. K. Pathak

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*IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CRL.A. 1508/2011

                                  Decided on 16th November, 2012
HORI LAL                                            ..... Appellant

                         Through:       Mr. A.J. Bhambhani and Ms.
                                        Nisha Bhambhani, Advs.

                         versus

THE STATE (GOVT OF NCT0 OF DELHI                     ..... Respondent

                         Through:       Ms. Fizani Hussain, APP

CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK

% A.K.PATHAK, J. (ORAL)

For order see Criminal Appeal No. 1089/2010.

A.K. PATHAK, J.

NOVEMBER 16, 2012 ga

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