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Harish Arora & Anr. vs National Insurance Company Ltd. & ...
2012 Latest Caselaw 6484 Del

Citation : 2012 Latest Caselaw 6484 Del
Judgement Date : 5 November, 2012

Delhi High Court
Harish Arora & Anr. vs National Insurance Company Ltd. & ... on 5 November, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of decision: 5th November, 2012
+    MAC. APP. 1075/2012

     HARISH ARORA & ANR.                        ......... Appellants
                  Through:          Mr. Sanjeev Mehta, Adv. with
                                    Ms. Aruna Mehta, Adv. Adv.

                                   versus

     NATIONAL INSURANCE COMPANY LTD. & ORS...... Respondents
                  Through: Mr. L.K. Tyagi, Adv. for R-1.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 839/2010 titled 'NATIONAL INSURANCE COMPANY LTD.. v. HARISH ARORA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 05, 2012 vk

 
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