Satish Kumar And Ors vs United India Insurance Co. Ltd.
2012 Latest Caselaw 3660 Del

Citation : 2012 Latest Caselaw 3660 Del
Judgement Date : 31 May, 2012

Delhi High Court

Satish Kumar And Ors vs United India Insurance Co. Ltd. on 31 May, 2012

Author: G.P. Mittal

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Reserved on: 15th May, 2012
                                        Pronounced on: 31st May, 2012

+       MAC APP.959/2011

        SATISH KUMAR AND ORS.                        ..... Appellant
                        Through: Nemo.
                 versus


        UNITED INDIA INSURANCE CO. LTD. ..... Respondents
                      Through: Mr. Pankaj Seth, Advocate

        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                              JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in FAO No.679/2003 titled 'UNITED INDIA INSURANCE CO. LTD. v. SATISH KUMAR AND ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 31, 2012 vk

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