Sabita Devi & Ors vs Oriental Insurance Co Ltd
2012 Latest Caselaw 3524 Del

Citation : 2012 Latest Caselaw 3524 Del
Judgement Date : 25 May, 2012

Delhi High Court

Sabita Devi & Ors vs Oriental Insurance Co Ltd on 25 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Reserved on: 14th May, 2012
                                    Pronounced on: 25th May, 2012
+    MAC.APP. 115/2012

     SABITA DEVI & ORS                          ..... Appellants
                   Through          Mr. Peeush Sharma, Advocate

                   versus

     ORIENTAL INSURANCE CO LTD          ..... Respondent
                  Through  Mr. Pradeep Gaur, Advocates


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.662/2010 titled 'ORIENTAL INSURANCE CO. LTD. v. SABITA DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 25, 2012 vk

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