The Oriental Insurance Co. Ltd vs Upender Gupta & Ors
2012 Latest Caselaw 3193 Del

Citation : 2012 Latest Caselaw 3193 Del
Judgement Date : 11 May, 2012

Delhi High Court

The Oriental Insurance Co. Ltd vs Upender Gupta & Ors on 11 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 28th February, 2012
                                    Pronounced on: 11th May, 2012
+    MAC APP. 117/2005

     THE ORIENTAL INSURANCE CO. LTD. .... Appellant
                   Through: Mr. P.K. Seth, Advocate

                   versus

     UPENDER GUPTA & ORS.                          .... Respondents
                 Through:            Nemo.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.94/2005 titled 'THE ORIENTAL INSURANCE CO. LTD. v. RAM SHANKAR MANDAL & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 11, 2012 vk

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