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Shri Suresh Kumar vs Master Shanker
2012 Latest Caselaw 2916 Del

Citation : 2012 Latest Caselaw 2916 Del
Judgement Date : 2 May, 2012

Delhi High Court
Shri Suresh Kumar vs Master Shanker on 2 May, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 2nd May, 2012
+    MAC.APP. 196/2012

     SHRI SURESH KUMAR                   ..... Appellant
                   Through          Mr. Banarsi Lal, Adv.

                 versus

     MASTER SHANKER                              ..... Respondent
                 Through            Mr. H.S. Gautam, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.174/2009 titled 'MASTER SHANKER v. SHRI SURESH KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 02, 2012 vk

 
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