Oriental Insurance Co. Ltd. vs Aditi Jain & Ors
2012 Latest Caselaw 2913 Del

Citation : 2012 Latest Caselaw 2913 Del
Judgement Date : 2 May, 2012

Delhi High Court

Oriental Insurance Co. Ltd. vs Aditi Jain & Ors on 2 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 2nd May, 2012
+    MAC.APP. 790/2010

     ORIENTAL INSURANCE CO. LTD.          ..... Appellant
                     Through: Mr. Pradeep Gaur, Adv. with
                              Mr. Shashank Sharma, Adv.
              versus

     ADITI JAIN & ORS                   ..... Respondent
                    Through:        Mr. S.M. Suri, Advocate.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.786/2010 titled 'ORIENTAL INSURANCE CO. LTD. v. ADITI JAIN & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 02, 2012 vk

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