Inder Singh & Ors vs United India Insurance Co Ltd
2012 Latest Caselaw 2911 Del

Citation : 2012 Latest Caselaw 2911 Del
Judgement Date : 2 May, 2012

Delhi High Court

Inder Singh & Ors vs United India Insurance Co Ltd on 2 May, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 2nd May, 2012
+    MAC.APP. 455/2012

     INDER SINGH & ORS                     ..... Appellants
                   Through:          Mr. Manish Maini, Adv.

                 versus


     UNITED INDIA INSURANCE CO LTD       ..... Respondent
                   Through: Mr. L.K. Tyagi, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.420/2011 titled 'UNITED INDIA INSURANCE CO. LTD. v. INDER SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 02, 2012 vk

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