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Uttar Pradesh State Road ... vs Loki Ram & Anr
2012 Latest Caselaw 2881 Del

Citation : 2012 Latest Caselaw 2881 Del
Judgement Date : 1 May, 2012

Delhi High Court
Uttar Pradesh State Road ... vs Loki Ram & Anr on 1 May, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Date of decision: 1st May, 2012
+    MAC.APP. 574/2010

     UTTAR PRADESH STATE ROAD TRANSPORT
     CORPORATION                       ..... Appellant
                 Through   Ms. Garima Prashad with
                           Mr. Pradeep Kumar, Advocates

                 versus

     LOKI RAM & ANR                      ..... Respondent
                  Through   Mr. S.K. Vashisth, Advocate
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.544/2010 titled 'UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION v. MASTER NEERAJ.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 01, 2012 vk

 
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