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Icici Lombard General Insurance ... vs Rajni & Ors
2012 Latest Caselaw 1880 Del

Citation : 2012 Latest Caselaw 1880 Del
Judgement Date : 19 March, 2012

Delhi High Court
Icici Lombard General Insurance ... vs Rajni & Ors on 19 March, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Reserved on: 24th February, 2012
                                      Pronounced on: 19th March, 2012
+    MAC.APP. 137/2011

     ICICI LOMBARD GENERAL INSURANCE CO LTD
                                            ..... Appellant
                   Through: Ms. Suman Bagga, Adv.

                   versus

     RAJNI & ORS                     ..... Respondent
                            Through: Nemo.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 997/2011 titled 'SMT. DHANESHWARI & ANR. v. TEJESHWAR SINGH & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 19, 2012 vk

 
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