National Insurance Co Ltd vs Nawal Kishore & Ors
2012 Latest Caselaw 1719 Del

Citation : 2012 Latest Caselaw 1719 Del
Judgement Date : 13 March, 2012

Delhi High Court

National Insurance Co Ltd vs Nawal Kishore & Ors on 13 March, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Decided on: 13th March, 2012
+    MAC.APP. 60/2010

     NATIONAL INSURANCE CO LTD             ..... Appellant
                  Through: Ms. Shantha Devi Raman,
                  Advocate

                       versus

     NAWAL KISHORE & ORS                ..... Respondent
                 Through: Mr. Arvind Kumar Patel,
                 Advocate for respondents no.2 and 3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. 59/2010 titled 'NATIONAL INSURANCE CO. LTD. V. SANJAY KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 13, 2012 P

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