The Oriental Insurance Co. Ltd. vs Sita Devi & Anr.
2012 Latest Caselaw 1563 Del

Citation : 2012 Latest Caselaw 1563 Del
Judgement Date : 5 March, 2012

Delhi High Court

The Oriental Insurance Co. Ltd. vs Sita Devi & Anr. on 5 March, 2012

Author: G.P. Mittal

$~20
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision:5th March, 2012
+        MAC. APP. No.454/2011

         THE ORIENTAL INSURANCE CO. LTD.        ..... Appellant
                       Through: Mr. A.K. Soni, Advocate
                  Versus

         SITA DEVI & ANR.                           ..... Respondents
                       Through:         Mr. L.S. Chaudhary, Advocate

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed in MAC. APP. No.128/2011 titled "SITA DEVI & ANR. v. VIRENDER SINGH RAWAT & ORS."

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 05, 2012 pst

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