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Dtc vs Vidya Devi & Ors.
2012 Latest Caselaw 1559 Del

Citation : 2012 Latest Caselaw 1559 Del
Judgement Date : 5 March, 2012

Delhi High Court
Dtc vs Vidya Devi & Ors. on 5 March, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 29th February, 2012
                                        Pronounced on: 5th March, 2012
+    MAC.APP. 97/2009

     DTC                                         ..... Appellant
                            Through:    Mr.S.P.Gupta, Advocate
                   versus

     VIDYA DEVI & ORS.                        ..... Respondents
                   Through:             Mr.Pradeep Gaur with Mr.Amit
                                        Gaur and Mr.Shashank Sharma,
                                        Advocates for R-2.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.565/2008 titled 'DTC V. JAGDISH KATARIA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 05, 2012 vk

 
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