D.T.C. vs Lakhan Lal & Ors.
2012 Latest Caselaw 1558 Del

Citation : 2012 Latest Caselaw 1558 Del
Judgement Date : 5 March, 2012

Delhi High Court

D.T.C. vs Lakhan Lal & Ors. on 5 March, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 29th February, 2012
                                        Pronounced on: 5th March, 2012
+    MAC.APP. 609/2008

     D.T.C.                                      ..... Appellant
                            Through:    Mr.S.P.Gupta, Advocate
                   versus

     LAKHAN LAL & ORS.                         ..... Respondents
                  Through:              Mr.V.C.Jha with Ms.Sonia
                                        Sharma, Advocates.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.565/2008 titled 'DTC V. JAGDISH KATARIA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 05, 2012 vk

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