Rajbir Singh vs Dayawanti & Ors
2012 Latest Caselaw 1555 Del

Citation : 2012 Latest Caselaw 1555 Del
Judgement Date : 5 March, 2012

Delhi High Court

Rajbir Singh vs Dayawanti & Ors on 5 March, 2012

Author: G.P. Mittal

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Decided on: 5th March, 2012

+       MAC.APP. 853/2010

        RAJBIR SINGH                             ..... Appellant
                            Through:   Mr. Madhuendra Kumar,
                                       Advocate
                   Versus


        DAYAWANTI & ORS                           ..... Respondents
                    Through:           Mr.Peeush Sharma, Advocate
                                       for R-1 to R-3.

        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed of in terms of the judgment passed today in MAC APP. 621/2010 titled 'DAYAWANTI & ORS. v. LALA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 05, 2012 mr

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