Smt. Baby & Ors vs Raju & Anr.
2012 Latest Caselaw 4514 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 30th July, 2012
+       MAC. APP. 459/2012
        SMT. BABY & ORS.                    ...... Appellants
                       Through:        Mr. Anshuman Bal, Adv.

                                 versus
        RAJU & ANR.                          ..... Respondents
                          Through      Mr. Satish Kumar, Adv. for
                                       R-1.
                                       Mr. L.K.Tyagi, Adv. for R-2.

        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL
                           JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The Appeal is allowed in terms of the judgment passed today in MAC. APP. 117/2012 titled 'NEW INDIA ASSURANCE CO. LTD. v. SMT. BABY & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 30, 2012 vk