National Insurance Co. Ltd. vs Pratap Singh & Ors.
2012 Latest Caselaw 4512 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                 Reserved on: 6th July, 2012
                                              Pronounced on: 30th July, 2012
+    MAC.APP. 689/2012

     NATIONAL INSURANCE CO. LTD.       ...... Appellant
                  Through: Ms. Shantha Dvi Raman, Adv.

                   versus

     PRATAP SINGH & ORS.                 ..... Respondents
                  Through:          Mr. Ashok Popli, Adv. for
                                    R-1 & R-2.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP. 645/2012 titled 'ICICI LOMBARD GENERAL INSURANCE CO. LTD v. KANTI DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 30, 2012 vk