Jannat & Ors vs Icici Lombard General Insurance ...
2012 Latest Caselaw 4384 Del

Citation : 2012 Latest Caselaw 4384 Del
Judgement Date : 24 July, 2012

Delhi High Court

Jannat & Ors vs Icici Lombard General Insurance ... on 24 July, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Decided on: 24th July, 2012
+    MAC.APP. 154/2012

     JANNAT & ORS                              ..... Appellants
                          Through   Mr. Navneet Goyal, Adv.
                                    Ms. Suman N. Rawat, Adv.
                 versus

     ICICI LOMBARD GENERAL INSURANCE CO LTD
                                           ..... Respondent
                   Through  Ms. Neerja Sachdeva, Advocate
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP. 872/2011 titled 'ICICI LOMBARD GENERAL INSURANCE CO. LTD. v. JANNAT & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 24, 2012 vk

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