Icici Lombard General Insurance ... vs Rakhi & Ors
2012 Latest Caselaw 4201 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Reserved on: 15th May , 2012
                                       Pronounced on: 16th July, 2012

+       MAC.APP. 539/2012

        ICICI LOMBARD GENERAL INSURANCE CO.LTD.
                                             ..... Appellant
                         Through Mr. Khalid Arshad, Advocate
                                 for Ms. Rameeza Hakeem,
                                 Advocate
                  versus


        RAKHI & ORS                                ..... Respondents
                          Through      Mr. S.N. Parashar, Advocate

        CORAM:
        HON'BLE MR. JUSTICE G.P.MITTAL

                           JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 390/2011 titled 'RAKHI v SATISH KUMAR & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 16, 2012 pst