Ashian Needles Pvt Ltd vs Cit
2012 Latest Caselaw 3968 Del

Citation : 2012 Latest Caselaw 3968 Del
Judgement Date : 6 July, 2012

Delhi High Court

Ashian Needles Pvt Ltd vs Cit on 6 July, 2012

Author: S.Ravindra Bhat

$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              DECIDED ON: 06.07.2012

+             ITA No.332/2012, CM APPL.8949/2012

       ASHIAN NEEDLES PVT LTD                      ..... Appellant
                    Through: Mr. M.P. Rastogi with
                    Mr. K.N. Ahuja, Advocates.

                   versus

       CIT                                                ..... Respondent

Through: Mr. Sanjeev Rajpal, Advocate.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT (OPEN COURT) % The present Appeal is allowed in view of the separate judgment passed today in ITA-331/2012 titled Ashian Needles Pvt. Ltd. v. CIT. For detailed judgment, please refer to abovesaid case.



                                                S. RAVINDRA BHAT, J



                                                       R.V.EASWAR, J
JULY 06, 2012
/vks/


ITA No.332/2012                                                      Page 1

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