Rashmi & Ors vs Chanan Singh & Ors
2012 Latest Caselaw 3963 Del

Citation : 2012 Latest Caselaw 3963 Del
Judgement Date : 6 July, 2012

Delhi High Court

Rashmi & Ors vs Chanan Singh & Ors on 6 July, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Date of decision: 6th July, 2012
+    FAO 204/2001

     RASHMI & ORS.                              ..... Appellants
                          Through:   Mr. M.K.Sinha, Adv.

                 versus

     CHANAN SINGH & ORS                         ..... Respondents
                  Through:           Mr. K.L. Nandwani, Adv.
                                     for R-3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in FAO 200/2001 titled 'SHRI SITA RAM & ORS. v. CHANAN SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 06, 2012 vk

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