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New India Assurance Co. Ltd. vs Tara Chand & Ors.
2012 Latest Caselaw 642 Del

Citation : 2012 Latest Caselaw 642 Del
Judgement Date : 30 January, 2012

Delhi High Court
New India Assurance Co. Ltd. vs Tara Chand & Ors. on 30 January, 2012
Author: G.P. Mittal
*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 23rd January, 2012
                                     Pronounced on: 30th January, 2012
+        MAC APP. 289/2010

         NEW INDIA ASSURANCE CO. LTD.        .......Appellant
                         Through: Mr. Kanwal Chaudhary, Adv.
                  versus

         TARA CHAND & ORS.                          .....Respondents
                      Through:          Mr. S. N. Parashar, Adv.

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC. APP. 590/2011 titled Royal Sundaram Alliance Insurance Co. Ltd. v. Master Manmeet Singh & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 30, 2012 hs

 
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