National Insurance Co. Ltd. vs Neelam Prashar & Ors.
2012 Latest Caselaw 475 Del

Citation : 2012 Latest Caselaw 475 Del
Judgement Date : 23 January, 2012

Delhi High Court

National Insurance Co. Ltd. vs Neelam Prashar & Ors. on 23 January, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Reserved on: 18th January, 2012
                                 Pronounced on: 23rd January, 2012

+    MAC APP. 313/2010

     NATIONAL INSURANCE CO. LTD.           ..... Appellant
                  Through: Mr. Joy Basu, Adv.

                   versus

     NEELAM PRASHAR & ORS.            ..... Respondents
                 Through: Mr. S. N. Parashar, Adv.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.179/2010 titled Neelam Prashar & Ors. v. Mintoo Thakur & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 23, 2012 hs

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