Naresh Yadav & Ors vs Lakshmi Mandal & Ors
2012 Latest Caselaw 392 Del

Citation : 2012 Latest Caselaw 392 Del
Judgement Date : 19 January, 2012

Delhi High Court

Naresh Yadav & Ors vs Lakshmi Mandal & Ors on 19 January, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Decided on: 19th January, 2012
+    MAC.APP. 466/2011

     NARESH YADAV & ORS                        ..... Appellant
                 Through:           Mr. S.N. Parashar, Adv.

                 versus

     LAKSHMI MANDAL & ORS             ..... Respondent
                 Through: Ms. Suman Bagga, Adv. for R-
                          3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. 400/2011 titled ICICI Lombard General Insurance Company Limited v. Ram Chander Yadav & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 19, 2012 vk

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