Hc/Dvr Ram Saran Yadav vs Union Of India & Ors.
2012 Latest Caselaw 360 Del

Citation : 2012 Latest Caselaw 360 Del
Judgement Date : 18 January, 2012

Delhi High Court

Hc/Dvr Ram Saran Yadav vs Union Of India & Ors. on 18 January, 2012

Author: Anil Kumar

*             IN THE HIGH COURT OF DELHI AT NEW DELHI

+                             WP(C) No.4923/1999

%                       Date of Decision: 18.01.2012

HC/DVR Ram Saran Yadav                                    .... Petitioner

                     Through Mr.S.P.Sharma, Advocate


                                 Versus

Union of India & Ors.                                  .... Respondents

                     Through Mr.R.V.Sinha, Advocate

CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE J.R.MIDHA


ANIL KUMAR, J.

* Learned counsel for the petitioner, on instruction, seeks to

withdraw the writ petition.

Writ petition is dismissed as withdrawn. Parties are left to bear

their own costs.

ANIL KUMAR, J.

J.R.MIDHA, J.

January 18, 2012 vk

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