Smt. Shiny & Ors. vs Mohd. Akil & Ors.
2012 Latest Caselaw 191 Del

Citation : 2012 Latest Caselaw 191 Del
Judgement Date : 10 January, 2012

Delhi High Court

Smt. Shiny & Ors. vs Mohd. Akil & Ors. on 10 January, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Decided on: 10th January, 2012
+    MAC APP. 40/2009

     SMT. SHINY & ORS.                          ..... Appellants
                   Through:          Mr. Manish Maini, Advocate

                 versus

     MOHD. AKIL & ORS.                       ..... Respondents
                   Through:          Mr. Pradeep Gaur, Adv. with
                                     Mr. Amit Gaur, Advocate for
                                     R-3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. 576/2008 titled Oriental Insurance Co. Ltd. versus Smt. Shiny & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY, 10, 2012 vk

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