Bajaj Allianz General Insurance ... vs Vijay Kumar & Ors.
2012 Latest Caselaw 1178 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Reserved on: 15th February, 2012
                               Pronounced on: 21st February, 2012
+    MAC.APP. 454/2010

     BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
                                         ..... Appellant
                     Through Mr. Rajat Brar, Advocate Proxy
                             Counsel for Ms. Rameeza
                             Hakeem, Advocate
              versus

     VIJAY KUMAR & ORS.                          ..... Respondents
                  Through           Ms. Shalinee Rawat, Advocate
                                    for the Respondent No.1

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.466/2010 titled 'ANITA A PATHAK V. RAJ BAHADUR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 21, 2012 vk