Sunny vs The State
2012 Latest Caselaw 7357 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                               RESERVED ON : 5th November, 2012
                               DECIDED ON : 21st December, 2012

      CRL.A.601/2011
      SUNNY                                         ..... Appellant
                    Through :        Mr.Swastik Singh, Advocate.
               Versus
      THE STATE                                     ..... Respondent
                    Through :        Mr.Sanjay Lao, APP.

      CRL.A.713/2011
      VIKKI                                          ..... Appellant
                    Through :        Mr.Swastik Singh, Advocate.
               Versus
      STATE & ORS.                                   ..... Respondents
                    Through :        Mr.Sanjay Lao, APP.

      CORAM:
      MR. JUSTICE SANJIV KHANNA
      MR. JUSTICE S.P.GARG
S.P.GARG, J.

The present appeals are partly allowed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.732/2011 titled 'Vicky Kumar vs. State'.

(S.P.GARG) JUDGE

(SANJIV KHANNA) JUDGE

DECEMBER 21, 2012/tr