National Insurance Company Ltd. vs Smt. Goma & Ors
2012 Latest Caselaw 7232 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                           Date of decision: 17th December, 2012
+        MAC.APP. 284/2012

         NATIONAL INSURANCE COMPANY LTD.         ..... Appellant
                      Through: Mr. Pankaj Seth, Adv.

                          versus

         SMT. GOMA & ORS.                           ..... Respondents
                      Through:          Mr. O.P. Mannie, Adv. for the
                                        Claimants/R-1 to R-5.
                                        Mr. J.P. Tiwari, Adv. for R-6 to R-8.
         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                                   JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.272/2012 titled 'NATIONAL INSURANCE CO. LTD. v. SMT. KRISHNA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 17, 2012 vk