Harinder Pal Singh Chawla & Anr. vs Babita Rani & Ors. & Ors.
2012 Latest Caselaw 7128 Del

Citation : 2012 Latest Caselaw 7128 Del
Judgement Date : 12 December, 2012

Delhi High Court

Harinder Pal Singh Chawla & Anr. vs Babita Rani & Ors. & Ors. on 12 December, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 12th December, 2012
+    MAC. APP. 1253/2012

     HARINDER PAL SINGH CHAWLA & ANR.             ..... Appellants
                  Through: Mr.S.L.Gupta, Advocate
                                   versus
     BABITA RANI & ORS. & ORS.                               .... Respondents
                       Through:     Mr.R.D.Shahlia, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                      JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of terms of the judgment passed today in MAC APP.748-752/2005 titled Babita Rani & Ors. v. Harinder Pal Singh Chawla & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 12, 2012 v

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