Reliance General Insurance Co. ... vs Shouket Ali & Ors.
2012 Latest Caselaw 7122 Del

Citation : 2012 Latest Caselaw 7122 Del
Judgement Date : 12 December, 2012

Delhi High Court

Reliance General Insurance Co. ... vs Shouket Ali & Ors. on 12 December, 2012

Author: G.P. Mittal

$
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 12th December, 2012

+    MAC. APP. 1085/2011

     RELIANCE GENERAL INSURANCE CO. LTD.         ..... Appellant
                  Through: Mr. Sameer Nandwani, Advocate.


                 Versus

     SHOUKET ALI & ORS.                          ..... Respondents
                  Through:          None

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.1081/2011 titled 'RELIANCE GENERAL INSURANCE CO. LTD. v. ANKIT MAHESHWARI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 12, 2012 pst

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