Saira Bano & Ors. vs New India Assurance Company Ltd & ...
2012 Latest Caselaw 7056 Del

Citation : 2012 Latest Caselaw 7056 Del
Judgement Date : 10 December, 2012

Delhi High Court

Saira Bano & Ors. vs New India Assurance Company Ltd & ... on 10 December, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 10th December, 2012
+    MAC. APP. 27/2012

     SAIRA BANO & ORS.                        ..... Appellants
                  Through:          Mr. Anshuman Bal, Adv

                                   versus

     NEW INDIA ASSURANCE COMPANY LTD & ORS..... Respondents
                  Through  Mr. Sameer Nandwani, Adv. for R-1
                           Mr. Pankaj Seth, Adv. for R-5.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP. 599/2011 titled 'NEW INDIA ASSURANCE COMPANY LTD. v. SAIRA BANO & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 10, 2012 vk

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