Jaswant Singh vs Dr.Prasun Ghosh & Ors
2012 Latest Caselaw 5193 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                    Reserved on: 25th July, 2012
                                               Pronounced on: 31st August, 2012
+    MAC.APP. 47/2007

     JASWANT SINGH                      ..... Appellant
                  Through           Mr. K.R. Chawla, Advocate

                   versus

     DR.PRASUN GHOSH & ORS.            ..... Respondents
                  Through   Mr. Sushil Kumar Pandey, Advocate
                            along with the Respondent No.1 in person

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                              JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.924/2006 titled 'HARISH CHANDER v. DR. PRASUN GHOSH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 31, 2012 vk